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Shahid Balwa vs The Directorate Of Enforcement on 24 January, 2013
Shahid Balwa vs The Directorate Of Enforcement on 24 January, 2013
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foreign exchange management act
foreigners act
foreign exchange management act 1999
section 6
foreign exchange management act doctypes:laws
foreigners act doctypes: laws
exchange management act, 1999
[
Section 6(3)
] [
Section 6
] [
Complete Act
]
Central Government Act
Section 6(3)(b) in The Foreign Exchange Management Act, 1999
(b) transfer or issue of any security by a person resident outside India;