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Citedby 6 docs - [
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K.K. Saidalavi vs Commissioner Of Customs on 22 September, 2005
Bhupinder Singh vs Collector Of Customs on 25 May, 1992
Usha Micro-Processors Controls ... vs Collector Of Customs on 30 March, 1987
Mohan Aluminium (P) Ltd. And Shri ... vs The Commissioner Of Customs ... on 22 November, 2006
Kuwait Airways Corporation vs Commissioner Of Central Excise ... on 14 December, 2001
User Queries
customs act
customs act,1962
[
Section 111
] [
Complete Act
]
Central Government Act
Section 111(e) in The Customs Act, 1962
(e) any dutiable or prohibited goods found concealed in any manner in any conveyance;