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Citedby 4 docs
Ajantha Transports (P) Ltd. ... vs M/S. T. V. K. Transports, ... on 24 September, 1974
Inter State Transport ... vs P. Manjunath Kamath & Ors on 2 August, 1972
Karthika Sanal Kumar vs The Secretary on 6 July, 2009
National Insurance Co. Ltd. vs Roy George And Ors. on 14 December, 1992

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[Section 133] [Complete Act]
Central Government Act
Section 133(1) in The Motor Vehicles Act, 1939
(1) Every power to make rules given by this Act is subject to the condition of the rules being made after previous publication.