Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
partnership act
indian partnership act
indian partnership act, 1932
the partnership act 1932
partnership
"partnership act"
indian acts
section 30
partnership act doctypes:laws
[
Section 30(8)
] [
Section 30
] [
Complete Act
]
Central Government Act
Section 30(8)(b) in The Indian Partnership Act, 1932
(b) his share shall not be liable for any acts of the firm done after the date of the notice, and