Mobile View
Main Search Forums Advanced Search Disclaimer
Loading...
User Queries
[Section 2(gg)(j)(ii)(b)] [Section 2(gg)(j)(ii)] [Section 2(gg)(j)] [Section 2(gg)] [Section 2] [Complete Act]
Central Government Act
Section 2(gg)(j)(ii)(b)(7) in The Industrial Disputes Act, 1947
(7) any domestic service; or