Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
advocate act
advocates act 1961
\"advocates act \"
advocate act doctypes:laws
52
section 52
[
Section 52
] [
Complete Act
]
Central Government Act
Section 52(a) in The Advocates Act, 1961
(a) for laying down the conditions subject to which a senior advocate shall be entitled to practise in that Court;