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arbitration
arbitration and conciliation act, 1996
arbitration and conciliation act
arbitration act
arbitration act 1996 doctypes: laws 31
"arbitration and conciliation act 1996 "
arbitration and conciliation
conciliation
arbitration doctypes:laws
arbitration and conciliation act 1996 doctypes: laws
"arbitration and conciliation act" 1996
"arbitration and conciliation"
arbitration and conciliation doctypes:laws
arbitration act doctypes:laws
[
Section 56(1)
] [
Section 56
] [
Complete Act
]
Central Government Act
Section 56(1)(c) in The Arbitration And Conciliation Act, 1996
(c) such evidence as may be necessary to prove that the conditions mentioned in clauses (a) and (c) of sub- section (1) of section 57 are satisfied.