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Citedby 16 docs - [
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Malleswaram Co-Operative ... vs Senior Labour Inspector on 14 August, 1998
M/S. Bhikusa Yamasa Kahatriya vs Sangamner Akola Taluka ... on 10 October, 1962
Rambhau Sakharam Nagre vs D.G. Tatke And Ors. on 2 July, 1958
Rajasthan State Ware Housing ... vs Authority Appointed Under The ... on 5 January, 1987
Pyrites, Phosphates & Chemicals ... vs State Of Bihar And Ors. on 27 July, 1999
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minimum wages act
minimum wages act 1948
minimum wages
wages under minimum wages
section 6
minimum act
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Complete Act
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Central Government Act
Section 6 in The Minimum Wages Act, 1948
6. [ Advisory committees and sub- committees.]- Rep. by the Minimum Wages (Amendment) Act, 1957 (30 of 1957 ), s. 5.