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insurance act 1938
insurance act
section 27
insurance act 1938 doctypes:laws
[
Section 27(2)(b)
] [
Section 27(2)
] [
Section 27
] [
Complete Act
]
Central Government Act
Section 27(2)(b)(ii) in The Insurance Act, 1938
(ii) during the second year, to the extent of eighteen and three- fourths per cent. in value of the said sum;