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Citedby 6 docs - [View All]
Vivek Dwivedi And Anr. vs Prem Narain And Ors. on 13 July, 1998
C.A.M. Transport vs Regional Transport Authority, ... on 15 November, 2001
Amar Nath Pandey vs State Of Bihar And Ors. on 13 February, 2002
O. Gangadhar vs Transport Commissioner, A.P. And ... on 8 December, 1999
Vinod Chand vs State Of Rajasthan And Ors. on 25 November, 1992

User Queries
[Section 70] [Complete Act]
Central Government Act
Section 70(1) in The Motor Vehicles Act, 1939
(1) A State Government may make rules regulating the construction, equipment and maintenance of motor vehicles and trailers. 3[ with respect to all matters other than the matters referred to in clause (a) or clause (b) of sub- section (1) of section 69B]