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Citedby 1 docs
M/S.Aravind Laboratories vs Modicare on 5 July, 2011
User Queries
trade marks act
trade mark
trade mark act 1999
section 17
"the trade marks act,1999"
marks
[
Section 17(2)(a)
] [
Section 17(2)
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Section 17
] [
Complete Act
]
Central Government Act
Section 17(2)(a)(ii) in The Trade Marks Act, 1999
(ii) which is not separately registered by the proprietor as a trade mark; or