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[Section 23(1)(lA)] [Section 23(1)] [Section 23] [Complete Act]
Central Government Act
Section 23(1)(lA)(m) in The Prevention Of Food Adulteration Act, 1954
(m) prohibiting or regulating-
(i) addition of any water, or other diluent or adulterant to any article of food;
(ii) the abstrection and igredient from any article of food;
(iii) the sale of any article of food to which such addition or from which such attraction has been made or which has been otherwise artificially treated;
(iv) the mixing of two or more articles of food which are similar in nature or appearance;