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Citedby 191 docs - [View All]
Subhash Mehta vs S.P. Chaudhry on 27 October, 1980
The Quarry Owners Association vs The State Of Bihar & Ors on 29 August, 2000
The Quarry Owners Association vs The State Of Bihar & Ors. on 8 August, 2000
Madduri Venkataratnam vs Mangu Ramadas And Ors. on 16 March, 1970
Budh Prakash Sethi vs Sumitra Devi on 29 April, 1981

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Central Government Act
Section 15 in The Transfer Of Property Act, 1882
15. Transfer to class some of whom come under sections 13 and 14.- If, on a transfer of property, an interest therein is created for the benefit of a class of persons with regard to some of whom such interest fails by reason of any of the rules contained in sections 13 and 14, such interest fails 1[ in regard to those persons only and not in regard to the whole class].