(5) 3[ No female child shall be required or allowed to work in any factory except between 8 A. M. and 7 P. M.]
1. Omitted and ins. by Act 20 of 1987, s. 22 (w. e. f. 1. 12. 87). 2. Subs. by Act 25 of 1954 s. 19. 3. Ins. by Act 20 of 1987 s. 23 (w. e. f. 1. 12. 1987 ).