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Citedby 3 docs
Nityananda Ghose vs Rajpur Chhaya Bani Cinema Ltd. on 30 May, 1952
Pradeep Chand Lall And Anr. vs Grindlays Bank Ltd. And Anr. on 4 April, 1986
Saharaddin Dewan vs Altafuddin Ahmed And Ors. on 6 July, 1943
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transfer of property act
transfer of property
transfers of property act,1882
"transfer of property act"
transfer of property act doctypes:laws
section 68
property act
[
Section 68(1)
] [
Section 68
] [
Complete Act
]
Central Government Act
Section 68(1)(a) in The Transfer Of Property Act, 1882
(a) where the mortgagor binds himself to repay the same;