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Citedby 3 docs
Nityananda Ghose vs Rajpur Chhaya Bani Cinema Ltd. on 30 May, 1952
Pradeep Chand Lall And Anr. vs Grindlays Bank Ltd. And Anr. on 4 April, 1986
Saharaddin Dewan vs Altafuddin Ahmed And Ors. on 6 July, 1943

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[Section 68(1)] [Section 68] [Complete Act]
Central Government Act
Section 68(1)(a) in The Transfer Of Property Act, 1882
(a) where the mortgagor binds himself to repay the same;