Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
insurance act 1938
insurance act
insurance act 1938 doctypes:laws
[
Section 33(4B)(ii)
] [
Section 33(4B)
] [
Section 33
] [
Complete Act
]
Central Government Act
Section 33(4B)(ii)(a) in The Insurance Act, 1938
(a) all his subsidiaries formed for the purpose of carrying on the business of insurance exclusively outside India; and