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Citedby 8 docs - [
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Brij Bhukan Kalwar And Ors. vs S.D.O. Siwan And Ors. on 17 August, 1954
Rajjan Lal vs State And Anr. on 9 August, 1960
Shree Chand Daga vs Sohanlal Daga And Ors. on 5 February, 1943
The State Of Punjab vs Wengers And Co. Etc. on 23 December, 1957
Musammat Allah Rakhi vs Shah Mohammad Abdur Rahim on 18 December, 1933
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Section 1(2) in The Limitation Act, 1963
(2) It extends to the whole of India except the State of Jammu and Kashmir.