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industrial employment (standing orders) act, 1946
standing orders act
standing orders
employment standing order act
industrial employment act 1946
employment standing order act, 1946
standing order act 1946
section 2(e)
[
Section 2(e)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(e)(iii) in The Industrial Employment (Standing Orders) Act, 1946,
(iii) a railway as defined in clause (4) of section 2 of the Indian Railways Act, 1890 (9 of 1890 ), or