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Cites 3 docs
Constituent Assembly Debate On 25 November, 1948
Constituent Assembly Debate On 4 January, 1949
Constituent Assembly Debate On 18 November, 1948
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Raja Ramaswami (Dead) And Ors. vs Govindammal And Ors. on 1 November, 1928
Raja Ramaswami (Dead) And Ors. vs Govindammal And Ors. on 1 November, 1928
Palaniappa Goundan vs Nallappa Goundan And Ors. on 16 March, 1950
Surta Singh vs Pritam Singh on 25 November, 1982
Fakirappa Limanna Patil vs Lumanna Mahadu Dhamnekar on 19 December, 1919
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Article 44 in The Constitution Of India 1949
44. Uniform civil code for the citizens The State shall endeavour to secure for the citizens a uniform civil code throughout the territory of India