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Citedby 4 docs
Ramchandra Vishwanath Muthal vs Municipal Committee on 3 April, 1959
B.M. Munner vs The Returning Officer And The ... on 15 March, 1982
Abdul Gani vs Commissioner, Nagpur Division, ... on 28 September, 1965
B.Selvam vs The Secretary To Government on 5 October, 2009
Siromani Mittasala, Chairman, ... vs President, Brindavanam Colony, ... on 10 October, 2001

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[Section 25] [Complete Act]
Central Government Act
Section 25(1) in The Manipur Municipalities Act, 1994.
(1) of section 24 or at subsequent meeting elect one among themselves other than the Chairperson elected under sub- section (1) of section 24 to be the Vice- Chairperson.