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Citedby 7 docs - [
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Brooke Bond India Ltd. vs Union Of India (Uoi) And Ors on 27 April, 2001
Brooke Bond India Ltd. vs Union Of India (Uoi) And Ors. on 27 April, 2001
Reliance Communication Ltd., ... vs Bharat Sanchar Nigam Ltd., New ... on 18 June, 2012
Union Of India(Uoi) vs Rajasthan Tribal Areas on 10 October, 1996
Union Of India (Uoi) And Ors. vs Raj. Tribal Areas Dev. Cop. Fed. ... on 10 October, 1996
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Section 17(1)(a) in The Limitation Act, 1963
(a) the suit or application is based upon the fraud of the defendant or respondent or his agent; or