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Citedby 5 docs
Sansar Chand And Anr. vs Settlement Officer And Ors. on 1 April, 1985
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[
Section 5
] [
Complete Act
]
Central Government Act
Section 5(b) in Vol. Iv- A
(b) A right of way annexed to A' s house over B' s land. This is a discontinuous easement.