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Citedby 3 docs
Sanjeevaiah vs Regional Transport Officer on 14 April, 1975
Venkataswami Motor Service vs C.K. Chinnaswamy And Ors. on 22 January, 1992
Venkataswami Motor Service vs C.K. Chinnaswamy And Ors. on 22 January, 1992
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motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 70(2)
] [
Section 70
] [
Complete Act
]
Central Government Act
Section 70(2)(b) in The Motor Vehicles Act, 1939
(b) seating arrangements in public service vehicles and the protection of passengers against the weather; 3[