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Citedby 57 docs - [
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Chaturbhuj Chunnilal vs Election Tribunal, Kanpur And ... on 26 March, 1958
Patangrao Kadam vs Prithviraj Sayajirao Yadav ... on 26 February, 2001
Baburao Tatyaji Bhosle vs Madho Shrihari Aney on 6 April, 1960
Smt. Indira Nehru Gandhi vs Shri Raj Narain And Anr. on 7 November, 1975
S.Khader Sheriff vs Munnuswami Gounder And Others on 15 September, 1955
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representation of peoples act
representation of people act, 1951
act, 1951
79
[
Section 79
] [
Complete Act
]
Central Government Act
Section 79(b) in The Representation Of The People Act, 1951.
(b) 6[ " candidate" means a person who has been or claims to have been duly nominated as a candidate at any election;]