GA No. 1048 of 2002

CS No. 86 of 2000

IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction M/S. S.N.BAGLA & CO.

Versus

SHREE HANUMAN SUGAR & INDUSTRIES LTD. For the Petitioner : Mr. Sudip Deb, Adv. BEFORE:

The Hon'ble JUSTICE SANJIB BANERJEE Date : 24th June, 2010.

The Court : It is submitted on behalf of the petitioner in GA NO. 1048 of 2002 that the substance of the petition has been lost due to passage of time. The petitioner does not wish to proceed with the matter.

GA NO. 1048 of 2002 is disposed of without any order. There will be no order as to costs. (SANJIB BANERJEE, J.)

kc.

AR(CR)