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Citedby 3 docs
M/S Bharat Aluminium Company vs 5 Joint Secretary And on 22 September, 2010
N. I. I. T. Institute Of ... vs M/S West Star Construction Pvt on 27 April, 2009
Aspire Investments Private Ltd vs M/S Nexgen Edusolutions Private ... on 27 March, 2008

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[Section 16(1)] [Section 16] [Complete Act]
Central Government Act
Section 16(1)(b) in The Arbitration Act, 1940 1
(b) where the award is so indefinite as to be incapable of execution; or