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Citedby 1 docs
Video Master And Etc. vs Union Of India (Uoi) And Ors. on 4 August, 1986
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cinematograph act 1952
cinematograph act
sec. 4
cinematograph act doctypes:laws
[
Section 4(1)
] [
Section 4
] [
Complete Act
]
Central Government Act
Section 4(1)(ii) in The Cinematograph Act, 1952
(ii) sanction the film for public exhibition restricted to adults or