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insurance act 1938
insurance act
insurance act 1938 doctypes:laws
[
Section 37A(2)(g)
] [
Section 37A(2)
] [
Section 37A
] [
Complete Act
]
Central Government Act
Section 37A(2)(g)(i) in The Insurance Act, 1938
(i) in respect of their interest or rights in or against the insurer before the amalgamation; or