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Citedby 1 docs
M/S. Puranmall Agarwala vs State Of West Bengal & Ors on 26 September, 2008
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essential commodity act
essential commodities act 1955
essential commodities
[
Section 3(5)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(5)(a) in The Essential Commodities Act, 1955
(a) in the case of an order of a general nature or affecting a class of persons, be notified in the Official Gazette; and