4. Amendment of Third Schedule and Fourth Schedule of Act 43 of 1950 .- In the Representation of the People Act, 1950 ,-
(a) in the Third Schedule, before entry No. 2 relating to Bihar, the following entry shall be inserted, namely:-" 1. Andhra Pradesh 90 31 8 8 31 12";
(b) in the Fourth Schedule, before the heading" BIHAR", the following heading and entries shall be inserted, namely:-" ANDHRA PRADESH