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[Section 34] [Complete Act]
Central Government Act
Section 34(o) in The Air Force Act, 1950
(o) when ordered by his superior officer or otherwise under orders to carry out any air force operations, treacherously or shamefully fails to use his utmost exertions to carry such orders into effect; shall, on conviction by court- martial, be liable to suffer death or such less punishment as is in this Act mentioned.