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Citedby 10 docs - [View All]
Parkash Textile Mills Ltd. vs Mani Lal And Ors. on 4 October, 1954
A.H.C. Sykes vs Sir Patrick Kelly on 28 August, 1933
Tadvi Bhikhabhai Gordharbhai And ... vs Desai Mohanlal Ranchhoddas And ... on 30 November, 1994
Rameshwarlal And Ors. vs Rajasthan State Road Transport ... on 16 August, 1972
Executive Committee Of U.P. State ... vs Chandra Kiran Tyagi on 8 September, 1969

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[Section 11] [Complete Act]
Central Government Act
Section 11(2) in The Specific Relief Act, 1963
(2) A contract made by a trustee in excess of his powers or in breach of trust cannot be specifically enforced.