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Citedby 10 docs - [
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Parkash Textile Mills Ltd. vs Mani Lal And Ors. on 4 October, 1954
A.H.C. Sykes vs Sir Patrick Kelly on 28 August, 1933
Tadvi Bhikhabhai Gordharbhai And ... vs Desai Mohanlal Ranchhoddas And ... on 30 November, 1994
Rameshwarlal And Ors. vs Rajasthan State Road Transport ... on 16 August, 1972
Executive Committee Of U.P. State ... vs Chandra Kiran Tyagi on 8 September, 1969
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specific relief act
specific relief
specific relief act 1963
specific relief act doctypes:laws
sec 11(a)
"section 11"
[
Section 11
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Complete Act
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Central Government Act
Section 11(2) in The Specific Relief Act, 1963
(2) A contract made by a trustee in excess of his powers or in breach of trust cannot be specifically enforced.