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Citedby 2 docs
Jaya Prakash Dabral vs Union Of India on 14 December, 2011
Vimal Bhai & Others vs Moef on 14 December, 2011
R. Veeramani vs Secretary, Pwd & Ors on 20 February, 2013

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[Section 2] [Complete Act]
Central Government Act
Section 2(j) in The National Tax Tribunal Act, 2005
(j) " Customs Tariff Act" means the Customs Tariff Act, 1975 (51 of 1975 );