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Citedby 3 docs
D.K. Soni vs P.K. Mukerjee And Ors on 27 October, 1987
The Rajputana Trading Co. Pvt. ... vs Malaya Trading Agency on 27 August, 1970
C.E. Nagarathnamma vs Abdul Gafoor Sab on 15 February, 1989
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limitation act
the limitation act 1963
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limitation act of 1963, doctypes: laws
"limitation act"
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Complete Act
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Central Government Act
Section 1(1) in The Limitation Act, 1963
(1) This Act may be called the Limitation Act, 1963 .