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Citedby 37 docs - [View All]
Bhogilal Pandya vs Maharawal Laxman Singh And Anr. on 8 September, 1967
Mohd.Hanif vs Ramkripal on 19 May, 2010
Ram Nandan Singh vs Ramadhar Singh And Ors. on 25 February, 1966
Kanchan Sharma vs Uma Shanker Sharma on 20 November, 2006
Jivaji @ Balasaheb Venkatesh ... vs Sadashiva Rao Ramachandra Rao ... on 22 August, 1991

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[Section 12] [Complete Act]
Central Government Act
Section 12(1) in The Limitation Act, 1963
(1) In computing the period of limitation for any suit, appeal or application, the day from which such period is to be reckoned, shall be excluded.