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Citedby 3 docs
Maharashtra State Road vs Deepak S/O. Shrikrishna Pandit on 10 March, 2010
Sindhu Education Society And Ors. vs Kacharu Jairam Khobragade And ... on 6 August, 1993
Khusboo vs State on 26 September, 2008

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[Section 2] [Complete Act]
Central Government Act
Section 2(i) in The Plantations Labour Act, 1951
(i) " wages" has the meaning assigned to it in clause (h) of section 2 of the Minimum Wages Act, 1948 (11 of 1948 );