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Citedby 2 docs
State Of Orissa vs Orissa Fisheries Development ... on 21 October, 1975
Dilip Kumar Peppermints vs The State Of Karnataka on 13 June, 1986
User Queries
central sales tax act
sales tax
sales tax act
"central sales tax"
section 14
[
Section 14
] [
Complete Act
]
Central Government Act
Section 14(vii) in The Central Sales Tax Act, 1956
(vii) lakh or khesari (Lathyrus sativus L);]