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factories act 1948
factories act
factories act doctypes:laws
section 64
sec. 4
factories act 1948 doctypes:laws
[
Section 64(4)
] [
Section 64
] [
Complete Act
]
Central Government Act
Section 64(4)(iii) in The Factories Act, 1948
(iii) 1[ the total number of hours of work in a week, including overtime, shall not exceed sixty;]