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Citedby 2 docs
Bapu Piraji And Anr. vs Bhiku Nagu on 8 July, 1952
Rajah Of Venkatagiri vs Shaik Mahaboob Saheb And Ors. on 30 September, 1943

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[Section 3] [Complete Act]
Central Government Act
Section 3(b) in The Specific Relief Act, 1963
(b) to affect the operation of the Indian Registration Act, 1908 (16 of 1908 ), on documents.