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limitation act
the limitation act 1963
limitation
limitation act doctypes:laws
"limitation act"
limitation act of 1963, doctypes: laws
"limitation act"
[
Section 3(2)(a)
] [
Section 3(2)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(2)(a)(ii) in The Limitation Act, 1963
(ii) in the case of a pauper, when his application for leave to sue as a pauper is made; and