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factories act 1948
factories act
factories act doctypes:laws
section 64
sec. 4
factories act 1948 doctypes:laws
[
Section 64(4)
] [
Section 64
] [
Complete Act
]
Central Government Act
Section 64(4)(i) in The Factories Act, 1948
(i) the total number of hours of work in any day shall not exceed ten;