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Citedby 5 docs
Mohamed Rafy, Aged 27 Yrs vs State Of Kerala, Represented By ... on 24 March, 2009
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Samuel George, Aged 53 Years vs State Of Kerala on 29 June, 2009
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Ashok Kumar Dixit vs State Of U.P. And Anr. on 5 March, 1987
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User Queries
anti hijacking act
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(a) in The Anti- Hijacking Act, 1982
(a) " aircraft" means any aircraft, whether or not registered in India, other than a military aircraft or an aircraft used in customs or police service;