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Citedby 9 docs - [
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Vazhakulangarayil Safiya Bi And ... vs Ariyur Abdul Shukoor Sahib on 4 March, 1965
Meharchand Das vs Lal Babu Siddique And Ors on 17 January, 2007
Mandira Mookerjee vs District Consumer Disputes ... on 1 December, 2004
Balubhai Jethabhai Shah vs Chhaganbhai Bamanbhai And Anr. on 25 July, 1990
Dalpatbhai Jasraj Dalwadi And 2 ... vs State Of Gujarat And 2 Ors. on 18 December, 2006
User Queries
specific relief act
specific relief
specific relief act 1963
specific relief act doctypes:laws
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Section 2
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Central Government Act
Section 2(d) in The Specific Relief Act, 1963
(d) " trustee" includes every person holding property in trust;