Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 2543 docs - [
View All
]
The State Of Maharashtra vs Sitaram Narayan Patil on 10 February, 2010
Jai Singh And Anr. vs Secretary Law And Judicial And ... on 22 May, 2008
The State Of Maharashtra vs Shri Ashok Laxman Wani on 31 July, 2008
Neyveli Lignite Corporation ... vs Special Tahsildar Land ... on 7 April, 1989
Chander And Ors. vs Mauji And Ors. on 28 September, 1988
Loading...
User Queries
indian penal code 1860
sec indian penal code
section 18
indian penal code doctypes: laws
jammu
all ipc sections
central government act
indian penal code, 1860 doctypes:laws
indian penal code 1860 doctypes:section
sec 18
all indian sections
sec indian penal code doctypes:section
[
I.P.C.
]
Central Government Act
Section 18 in The Indian Penal Code, 1860
18. 4[ " India".--" India" means the territory of India excluding the State of Jammu and Kashmir.]