Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
representation of peoples act
representation of people act, 1951
act, 1951
[
Section 134
] [
Complete Act
]
Central Government Act
Section 134(1A) in The Representation Of The People Act, 1951.
(1A) 3[ An offence punishable under sub- section (1) shall be cognizable.]