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representation of peoples act
representation of people act, 1951
sec 160
act, 1951
sec. 4
section 160
[
Section 160
] [
Complete Act
]
Central Government Act
Section 160(4) in The Representation Of The People Act, 1951.
(4) In this section-
(a)
" premises" means any land, building or part of a building and includes a hut, shed or other structure or any part thereof;
(b)
" vehicle" means any vehicle used or capable of being used for the purpose of road transport, whether propelled by mechanical power or otherwise.