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Citedby 4 docs
K.Sakthi Rani vs The Secretary on 16 April, 2010
M.Santhosh Antony Vareed vs The Registrar on 9 September, 2009
Poonam Patidar vs The State Of Madhya Pradesh on 7 May, 2010
Smriti Patel vs Secretary The State Of Madhya ... on 7 May, 2010
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advocate act
advocates act 1961
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advocate act doctypes:laws
sec 49 (1) of advocates act
[
Section 49(1)
] [
Section 49
] [
Complete Act
]
Central Government Act
Section 49(1)(af) in The Advocates Act, 1961
(af) 3[ the minimum qualifications required for admission to a course of degree in law in any recognised University;]