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Citedby 20 docs - [
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M/S. Anita Enterprises & Anr vs Belfer Coop. Housing Society Ltd. ... on 14 November, 2007
Basanagouda vs State Of Karnataka And Others on 4 November, 1999
Mirajuddin Patel vs Commissioner For Cane ... on 5 November, 1999
Nirmal Kumar Banerjee vs Panihati Co-Operative Bank Ltd. ... on 8 December, 1976
Vishwanath S/O Baslingappa ... vs State Of Maharashtra And Ors. on 22 April, 1997
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co operative societies act
co-operative societies
co-operative societies doctypes: laws
[
Section 29
] [
Complete Act
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Central Government Act
Section 29(2) in The Co- Operative Societies Act, 1912
(2) Save with the sanction of the Registrar, a society with unlimited liability shall not lend money on the security of moveable property.