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industrial disputes act
industrial disputes act 1947
industrial disputes
industrial disputes act doctypes: laws
"industrial disputes act"
[
Section 25L(a)
] [
Section 25L
] [
Complete Act
]
Central Government Act
Section 25L(a)(ii) in The Industrial Disputes Act, 1947
(ii) a mine as defined in clause (i) of sub- section (1) of section 2 of the Mines Act, 1952 (35 of 1952 ); or