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S. Jahanara W/O. S. Abid Rep. By Her ... vs C. Nazeer Ahamed (Since Deceased ... on 13 July, 2007

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[Section 27(1)] [Section 27] [Complete Act]
Central Government Act
Section 27(1)(a) in The Specific Relief Act, 1963
(a) where the contract is voidable or terminable by the plaintiff;