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S. Jahanara W/O. S. Abid Rep. By Her ... vs C. Nazeer Ahamed (Since Deceased ... on 13 July, 2007
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specific relief act
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specific relief act 1963
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section 27
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27(1) specific relief act
[
Section 27(1)
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Section 27
] [
Complete Act
]
Central Government Act
Section 27(1)(a) in The Specific Relief Act, 1963
(a) where the contract is voidable or terminable by the plaintiff;